Citation : 2023 Latest Caselaw 20076 P&H
Judgement Date : 20 November, 2023
Neutral Citation No. : 2023:PHHC:146960
TA-1496-2023 -1-
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
116
TA-1496-2023
Decided on : 20.11.2023
Kiran Bala . . . Applicant/Petitioner
Versus
Hakam Singh . . . Respondent
CORAM: HON'BLE MR. JUSTICE SANJAY VASHISTH
PRESENT: Mr. Mahesh Sharma, Advocate
for the petitioner.
****
SANJAY VASHISTH, J. (Oral)
LAVISHA 2023.11.22 15:24 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh Neutral Citation No. : 2023:PHHC:146960
LAVISHA 2023.11.22 15:24 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh Neutral Citation No. : 2023:PHHC:146960
LAVISHA 2023.11.22 15:24 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh Neutral Citation No. : 2023:PHHC:146960
LAVISHA 2023.11.22 15:24 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh Neutral Citation No. : 2023:PHHC:146960
LAVISHA 2023.11.22 15:24 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh Neutral Citation No. : 2023:PHHC:146960
(SANJAY VASHISTH) JUDGE November 20, 2023 Lavisha
Whether speaking/reasoned: Yes/No Whether Reportable: Yes/No
LAVISHA 2023.11.22 15:24 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh
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