Shiv Kumar vs State Of Haryana And Ors
2023 Latest Caselaw 20067 P&H

                                                          Neutral Citation No:=2023:PHHC:147279




CWP-24858-2019 (O&M)             -1-              2023:PHHC:147279

             IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH


238                                             CWP-24858-2019 (O&M)
                                                Date of Decision :-20.11.2023

Shiv Kumar                                                        ...Petitioner


                                Versus


State of Haryana and others                                     ...Respondents


CORAM: HON'BLE MR. JUSTICE HARSIMRAN SINGH SETHI

Present:    Mr. G.S. Gopera, Advocate for the petitioner.

            Mr. Harish Rathee, Senior DAG, Haryana.

                         ***

Harsimran Singh Sethi, J. (Oral)

1. Learned counsel for the petitioner submits that the petitioner

intends to approach the respondent-department so as to pursue his claim

keeping in view the judgment of the Full Bench of this Court in Krishna

Kumari vs. State of Haryana 2012 (2) SCT 736, 2012 (2) RSJ 473 to

project that the instructions, which were applicable at the time of the death

of an employee are to be made applicable and not the other instructions and

prays that the respondents be directed to decide the said claim of the

petitioner in a time bound manner.

2. Learned State counsel submits that in case any grievance is

raised by the petitioner claiming any relief, the same will be considered in

accordance with law and an appropriate order will be passed within a period

of 08 weeks from the date of receipt of any such claim.

3. Learned counsel for the petitioner submits that keeping in view

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Neutral Citation No:=2023:PHHC:147279

CWP-24858-2019 (O&M) -2- 2023:PHHC:147279

the statement made by the learned counsel for the respondents, present

petition may kindly be disposed of having been not pressed any further with

liberty as prayed for.

4. Ordered accordingly.

November 20, 2023                    (HARSIMRAN SINGH SETHI)
aarti                                         JUDGE
          Whether speaking/reasoned : Yes/No
          Whether reportable :         Yes/No

Neutral Citation No:=2023:PHHC:147279

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