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The Employers Association Delhi ... vs State Of Haryana And Another
2023 Latest Caselaw 19994 P&H

Citation : 2023 Latest Caselaw 19994 P&H
Judgement Date : 17 November, 2023

Punjab-Haryana High Court
The Employers Association Delhi ... vs State Of Haryana And Another on 17 November, 2023
                                                       Neutral Citation No:=2023:PHHC:145681-DB




           IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH

                                                           2023:PHHC:145681-DB

                                                     CWP No.584 of 2022 (O & M)
                                                         Reserved on: 19.10.2023
                                                      Date of Decision: 17.11.2023

The Employers' Association, Delhi and another                           .....Petitioner(s)


                                           Versus

State of Haryana and another                                         ....Respondent(s)

CORAM: HON'BLE MR. JUSTICE G.S.SANDHAWALIA
       HON'BLE MS. JUSTICE HARPREET KAUR JEEWAN

Present:     Mr. Siddharth Dias and Mr. Gursher Bhandel, Advocates,
             for the petitioners.

             Mr. Puneet Bali, Senior Advocate, with
             Mr. Jagbir Malik, Addl. A.G., Haryana, Mr. Shivam Sharma,
             and Mr. Uday Agnihotri, Advocates,
             for the respondent-State.

             Mr. Satya Pal Jain, Additional Solicitor General of India, with
             Mr. Dheeraj Jain, and Ms. Gurmeet Kaur Gill,
             Senior Panel Counsel, for the UOI.

G.S.SANDHAWALIA, J.

For orders, see detailed judgment of even date passed in CWP-

26573-2021, IMT Industrial Association and another vs. State of Haryana

and another.


                                                      (G.S. SANDHAWALIA)
                                                               JUDGE


17.11.2023                                          (HARPREET KAUR JEEWAN)
shivani                                                       JUDGE

Whether reasoned/speaking                           Yes
Whether reportable                                  No




Neutral Citation No:=2023:PHHC:145681-DB

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