Thursday, 21, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Fateh Singh And Others vs State Of Punjab And Others
2023 Latest Caselaw 19915 P&H

Citation : 2023 Latest Caselaw 19915 P&H
Judgement Date : 16 November, 2023

Punjab-Haryana High Court
Fateh Singh And Others vs State Of Punjab And Others on 16 November, 2023
                                                             Neutral Citation No:=2023:PHHC:145730




                                                                {2023:PHHC: 145730}


163
          IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                         CHANDIGARH
                                                 CWP-25811-2023 (O&M)
                                                 Date of Decision: 16.11.2023

FATEH SINGH AND OTHERS                                                 .......Petitioners
                                                     V/s.

STATE OF PUNJAB AND OTHERS                                             .....Respondents

CORAM:          HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA.

Present         Mr. Arihant Goyal, Advocate for the petitioner.

         ****

SANJEEV PRAKASH SHARMA, J (Oral)

1. It is informed that the petitioners have preferred this Writ Petition challenging the same relief as granted by the Division Bench of this Court in CWP-8922-2017, titled as Gurwinder Singh Vs. State of Punjab and Others decided on 13.09.2018 as well as the order dated 16.02.2023 passed by the Division Bench in a Bunch of Writ Petitions bearing leading case No. CWP-17064-2017.

2. Learned counsel for the petitioner frankly states that the said orders by the Division Bench has been challenged in SLP No.41783 of 2023 and the Hon'ble Supreme Court has stayed the operation and effect of the judgment of this Court.

3. Keeping in view thereto, no purpose would be served in keeping this Writ Petition pending and the same is disposed of with observations that the fate of this Writ Petition would be subject to the result of the SLP No.41783 of 2023.

4. All pending applications filed in this Contempt Petition shall stand disposed of.


November 16, 2023                           [ SANJEEV PRAKASH SHARMA]
Ess Kay                                                JUDGE

          Whether speaking / reasoned            :           Yes/No.
          Whether Reportable                     :           Yes/No




Neutral Citation No:=2023:PHHC:145730

1 of 1

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter