Saroj vs State Of Haryana And Others
2023 Latest Caselaw 19893 P&H

                                                            Neutral Citation No:=2023:PHHC:146317




                                                Neutral Citation No. 2023:PHHC:146317



251-2

        IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH

                                             RFA No. 70 of 2021 (O&M)
                                             Date of Decision: 16.11.2023


Smt. Saroj
                                                                     ...Appellant
                                        Versus

State of Haryana and others
                                                                  ...Respondents


CORAM:         HON'BLE MR. JUSTICE HARKESH MANUJA

Present:       Mr. Manjeet Singh, Advocate
               for the appellant / landowner.

               Mr. Shivendra Swaroop, Deputy Advocate General, Haryana

                                         ****

HARKESH MANUJA, J.

Disposed off.

For detailed order, see judgment of even date

passed in RFA No. 69 of 2021, titled "Dharambir and others

Versus State of Haryana and others".

November 16, 2023                                      ( HARKESH MANUJA )
'dk kamra'                                                   JUDGE


        Whether Speaking / Reasoned :        Yes            No


        Whether Reportable :                 Yes            No

Neutral Citation No:=2023:PHHC:146317

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