Naveen And Ors vs State Of Haryana And Ors
2023 Latest Caselaw 19892 P&H

                                                            Neutral Citation No:=2023:PHHC:146321




                                                Neutral Citation No. 2023:PHHC:146321



251-3

        IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH

                                             RFA No. 71 of 2021 (O&M)
                                             Date of Decision: 16.11.2023


Naveen and others
                                                                     ...Appellants
                                        Versus

State of Haryana and others
                                                                  ...Respondents


CORAM:         HON'BLE MR. JUSTICE HARKESH MANUJA

Present:       Mr. Manjeet Singh, Advocate
               for the appellants / landowners.

               Mr. Shivendra Swaroop, Deputy Advocate General, Haryana

                                         ****

HARKESH MANUJA, J.

Disposed off.

For detailed order, see judgment of even date

passed in RFA No. 69 of 2021, titled "Dharambir and others

Versus State of Haryana and others".

November 16, 2023                                      ( HARKESH MANUJA )
'dk kamra'                                                   JUDGE


        Whether Speaking / Reasoned :        Yes            No


        Whether Reportable :                 Yes            No

Neutral Citation No:=2023:PHHC:146321

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