Suman Devi vs State Of Haryana And Others
2023 Latest Caselaw 19799 P&H

Citation : 2023 Latest Caselaw 19799 P&H
Judgement Date : 15 November, 2023

Punjab-Haryana High Court

Suman Devi vs State Of Haryana And Others on 15 November, 2023

2023:PHHC:144676

IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH

Sr. No.228 CWP-10542-2021
Date of Decision: 15.11.2023

Suman Devi .... Petitioner
Versus

State of Haryana and others ... Respondents

CORAM: HON'BLE MR. JUSTICE TRIBHUVAN DAHIYA
Present: Mr. Kuldeep Sheoran, Advocate for the petitioner.

Mr. Praveen Mehta, DAG, Haryana.

3K 2 3k

TRIBHUVAN DAHIYA, J. (ORAL)

Learned counsel for the petitioner seeks permission to withdraw the petition.

Permitted to do so.

Petition stands dismissed as withdrawn.

(TRIBHUVAN DAHTYA) JUDGE 15.11.2023 Maninder Whether speaking/reasoned Yes/No

Whether reportable : Yes/No

MANINDER

2023.11.16 14:16

I attest to the accuracy and authenticity of this order/judgment.

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