Mehak Kairpal vs State Of Punjab And Others
2023 Latest Caselaw 19792 P&H

                                                     Neutral Citation No:=2023:PHHC:146012




                                                              2023:PHHC:146012

[288-1]      IN THE HIGH COURT OF PUNJAB & HARYANA
                        AT CHANDIGARH



                                                  CRM-M-50310-2023

Mehak Kairpal and others                                      .....Petitioners
                                         Versus

State of Punjab and others                                 .....Respondents


CORAM: HON'BLE MR. JUSTICE JASGURPREET SINGH PURI

Present:     Mr. Raj Partap Singh Brar, Advocate for the petitioners.
             Mr. H.S.Sitta, DAG, Punjab.
             Mr. Rahul, Advocate for respondent Nos. 2 and 4.

             ****

JASGURPREET SINGH PURI, J. (Oral)

For orders, please see judgment of even date in CRM-M-48401-

2023 titled as 'Pardeep Kapoor and others versus State of Punjab and

others'.

(JASGURPREET SINGH PURI) JUDGE

15.11.2023 'Rajneesh'

Whether speaking/reasoned Yes/No Whether reportable Yes/No

Neutral Citation No:=2023:PHHC:146012

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