Sandeep Tyagi vs Karambir
2023 Latest Caselaw 19722 P&H

                                                        Neutral Citation No:=2023:PHHC:143940




                                                                 2023:PHHC:143940

IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH.

                                             CR-6539-2023 (O&M)
                                             Date of Decision: 14.11.2023

Sandeep Tyagi

                                                                      ....Petitioner

                               VERSUS

Karambir
                                                                       ....Respondent

CORAM:- HON'BLE MR. JUSTICE KARAMJIT SINGH

Present:
       Mr. B.S.Bedi, Advocate for
       Mr. Parminder Singh, Advocate,
       for the petitioner.
                     *******
KARAMJIT SINGH, J. (Oral)

Present petition is hereby disposed of with direction to the

Court of Civil Judge, Junior Division, Panipat to dispose of application

(Annexure P-2) filed by the petitioner for correction of judgment and decree

expeditiously without granting unnecessary adjournments, preferably within

3 months of the next date fixed in the said application.

( KARAMJIT SINGH ) JUDGE November 14, 2023 Paritosh Kumar Whether speaking/reasoned Yes/No Whether reportable Yes/No

Neutral Citation No:=2023:PHHC:143940

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