Ram Kishan Kamboj vs State Of Punjab And Others
2023 Latest Caselaw 19720 P&H

Citation : 2023 Latest Caselaw 19720 P&H
Judgement Date : 14 November, 2023

Punjab-Haryana High Court

Ram Kishan Kamboj vs State Of Punjab And Others on 14 November, 2023

ASHISH
2023.11.14 15:41

116 2023: PHHC:144110

IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH

CRWP No.10632 of 2023 (O&M)
Date of Decision: 14.11.2023

Ram Kishan Kamboj ..... Petitioner
Versus
State of Punjab and others ....Respondents

CORAM: HON'BLE MR. JUSTICE PANKAJ JAIN

Present: Mr. Nitin Meel, Advocate
for the petitioner.

Mr. Tarun Aggarwal, Sr. D.A.G., Punjab.

RRER

PANKAJ JAIN, J. (ORAL)

At the outset, counsel for the petitioner prays for permission to withdraw this petition. Dismissed as withdrawn.

Pending application(s), if any, shall also stand disposed off.

(PANKAJ JAIN ) JUDGE November 14, 2023 ashish Whether speaking/reasoned: Yes/No Whether reportable: Yes/No

| attest to the accuracy and integrity of this judgment/order

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