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Manpreet Singh And Others vs State Of Punjab And Others
2023 Latest Caselaw 19718 P&H

Citation : 2023 Latest Caselaw 19718 P&H
Judgement Date : 14 November, 2023

Punjab-Haryana High Court
Manpreet Singh And Others vs State Of Punjab And Others on 14 November, 2023
115 CRM-W-1588-2023 in/and
CRWP-10384-2023

MANPREET SINGH AND OTHERS
v/S
STATE OF PUNJAB AND OTHERS

Present: Mr. Neeraj Chandel, Advocate
for the applicant/petitioners.

Mr. Tarun Aggarwal, Sr. D.A.G., Punjab.

3K OK 3k

CRM-W-1588-2023
Allowed as prayed for.
CRWP-10384-2023

On advance notice the learned State counsel appears and

seeks time to get instructions.
Adjourned to 07.12.2023.

(PANKAJ JAIN )

November 14, 2023 JUDGE
ashish

ASHISH

2023.11.14

15:41

| attest to the accuracy and integrity of this judgment/order

 
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