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Chinar Lamba @ Shallu vs State Of Punjab And Others
2023 Latest Caselaw 19712 P&H

Citation : 2023 Latest Caselaw 19712 P&H
Judgement Date : 14 November, 2023

Punjab-Haryana High Court
Chinar Lamba @ Shallu vs State Of Punjab And Others on 14 November, 2023
2023: PHHC: 144462
296 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH

CRWP No.7852 of 2023 (O&M)
Date of decision : 14.11.2023

ChinarLamba@ Shallu nn, Petitioner
versus
StateofPunjab& ors, 2 ae Respondents

CORAM : HON'BLE MR.JUSTICE PANKAJ JAIN

REE

Present :- Mr. Arvind K.Sharma, Advocate for the petitioner.

Mr. Kunal Vinayak, AAG, Punjab.

REE

PANKAJ JAIN, J. (QRAL)

Reply by way of short affidavit of Ramandeep Singh Bhangu, PPS Superintendent, New District Jail, Nabha on behalf of respondents No.2 & 3 has been filed. The same is taken on record. Copy supplied to the counsel opposite. Learned counsel for the petitioner prays for permission to withdraw the present petition. Allowed as prayed for.

Dismissed as withdrawn.

(PANKAJ JAIN ) JUDGE 14.11.2023 Pooja sharma-I Whether speaking/reasoned Yes Whether Reportable : No

POOJA SHARMA 2023.11.15 17:50

I attest to the accuracy and authenticity of this order/judgment.

 
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