Jasbir Kaur vs Vikram Singh
2023 Latest Caselaw 19691 P&H

Citation : 2023 Latest Caselaw 19691 P&H
Judgement Date : 14 November, 2023

Punjab-Haryana High Court

Jasbir Kaur vs Vikram Singh on 14 November, 2023

                                                               Neutral Citation No. : 2023:PHHC:144417
                                      TA-559-2023                                         -1-

                                        IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                     AT CHANDIGARH
                            214                                      TA-559-2023
                                                                      Decided on : 14.11.2023

                            Jasbir Kaur                                    . . . Applicant/Petitioner
                                                            Versus
                            Vikram Singh                                  . . . Respondent

                            CORAM: HON'BLE MR. JUSTICE SANJAY VASHISTH
                            PRESENT: Mr. Anil Kumar Sharma, Advocate
                                     for the petitioner.

                                    Mr. Anmol Verma, Advocate
                                    for the respondent.
                                                        ****
                            SANJAY VASHISTH, J. (Oral)

LAVISHA 2023.11.15 18:17 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh Neutral Citation No. : 2023:PHHC:144417

(SANJAY VASHISTH) JUDGE November 14, 2023 Lavisha

Whether speaking/reasoned: Yes/No Whether Reportable: Yes/No

LAVISHA 2023.11.15 18:17 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh