Akash Alias Langu And Ors vs State Of Haryana And Another
2023 Latest Caselaw 19509 P&H

                                                                Neutral Citation No:=2023:PHHC:142755




                                                                       2023:PHHC:142755

                 IN THE HIGH COURT OF PUNJAB & HARYANA
                             AT CHANDIGARH
                                  ****

281                                                        CRM-M-40426-2021
                                                           Date of Decision.:08.11.2023

Akash @ Langu and Others                                           Petitioners
                                                 Vs.
State of Haryana and Another                                       Respondents

CORAM: HON'BLE MR. JUSTICE DEEPAK GUPTA

Present:         Mr. Amit Choudhary, Advocate
                 for the petitioners.

                 Mr. Praveen Bhadu, AAG, Haryana.

                 ****

DEEPAK GUPTA, J. (ORAL)

Statement is made by learned counsel for the petitioners that this

petition has become infructuous as petitioners have already been acquitted by the

Trial Court vide judgment dated 24.07.2023, copy of which has been placed on

record.

In view of the aforesaid statement, disposed of, having become

infructuous.

( DEEPAK GUPTA ) JUDGE November 08, 2023 Neetika Tuteja

Whether Speaking/reasoned Yes/No Whether Reportable Yes/No

Neutral Citation No:=2023:PHHC:142755

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