Hakam Singh vs State Of Haryana And Another
2023 Latest Caselaw 19502 P&H

Citation : 2023 Latest Caselaw 19502 P&H
Judgement Date : 8 November, 2023

Punjab-Haryana High Court

Hakam Singh vs State Of Haryana And Another on 8 November, 2023

246 IOIN-CRM-M-53827-2023 in CRM-M-53827-2023

HAKAM SINGH V/S STATE OF HARYANA & ANR.

Ree

Present: By order.

Ree

It has been brought to the notice of the court that in order dated
20.10.2023

, the date for which the case is adjourned has been typed inadvertently as 05.02.2023 instead of 05.02.2024.

The mistake appears to be clerical in nature. Accordingly, in order dated 20.10.2023, the date, for which the case is adjourned, be read as 05.02.2024' instead 05.02.2023.

Accordingly, IOIN-CRM-M-53827-2023 in CRM-M-53827-

2023 stands disposed of.

8 November, 2023 (RAJBIR SEHRAWAT) 'raj' JUDGE

RAJ KUMAR

2023.11.09 10:30

| attest to the accuracy and integrity of this document/judgment

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