Dhara Singh vs State Of Haryana And Others
2023 Latest Caselaw 19498 P&H

Citation : 2023 Latest Caselaw 19498 P&H
Judgement Date : 8 November, 2023

Punjab-Haryana High Court

Dhara Singh vs State Of Haryana And Others on 8 November, 2023

POOJA SHARMA
2023.11.09 17:16

2023:PHHC:143019

255 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH

CRWP No.10720 of 2023 (O&M)
Date of decision : 08.11.2023

DharaSingh ae Petitioner
versus

StateofHaryana 2 ee Respondent

CORAM : HON'BLE MR.JUSTICE PANKAJ JAIN

ke

Present :- Mr. Sarvesh K.Gupta, Advocate
for the petitioner.

Mr. Ramesh Kumar Ambavta, AAG, Haryana.

REE

PANKAJ JAIN, J. (ORAL)

1 Learned counsel for the petitioner states that the detenues have already been released, therefore, the present petition may be

dismissed as infructuous.

2 Ordered accordingly. (PANKAJ JAIN ) JUDGE 08.11.2023 Pooja sharma-I Whether speaking/reasoned Yes

Whether Reportable : No

I attest to the accuracy and

authenticity of this order/judgment.

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