Desh Raj Singh vs O.P. Chhabra (Now Deceased) ...
2023 Latest Caselaw 19478 P&H

Citation : 2023 Latest Caselaw 19478 P&H
Judgement Date : 8 November, 2023

Punjab-Haryana High Court

Desh Raj Singh vs O.P. Chhabra (Now Deceased) ... on 8 November, 2023

                                                          Neutral Citation No:=2023:PHHC:144004




                                                                 2023:PHHC:144004

       IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

124                                                     CR-6728-2023
                                                        Date of decision: 08.11.2023

DESH RAJ SINGH                                                         .... Petitioner
                                   Versus
O.P.CHHABRA (NOW DECEASED) THROUGH HIS LRS
                                                                       .... Respondents
CORAM:        HON'BLE MR. JUSTICE GURBIR SINGH

Present:      Mr. Rajesh Arora, Advocate for the petitioner.
                                 ----

GURBIR SINGH, J. (Oral)

1. Challenge in this revision petition filed under Article 227 of the

Constitution of India is for setting aside the impugned order dated 31.10.2023

(Annexure P-6) passed by learned Additional District Judge, Gurugram, whereby

operation of the impugned judgment and decree dated 18.08.2023 has been stayed.

2. After arguing for sometime, learned counsel for the petitioner

submits that petitioner is 86 years old and petitioner would be satisfied if appeal filed

by the respondent is disposed of expeditiously otherwise petitioner being old person

would not be able to get the fruits of his property.

3. Keeping in view, that from time to time directions are being issued by

this Court to dispose of the cases of senior citizens by way of priority so interest of

justice would be met if appeal filed by the respondent is disposed of by the learned

Appellate Court by 17.02.2024, positively.

4. Petition stands disposed of.


                                                        (GURBIR SINGH)
                                                            JUDGE
November 8, 2023
renu

                     Whether speaking/reasoned          Yes/No
                     Whether reportable                 Yes/No

Neutral Citation No:=2023:PHHC:144004

1 of 1