Sunita Rani And Ors vs Union Of India And Ors
2023 Latest Caselaw 19359 P&H

                                                     Neutral Citation No:=2023:PHHC:142061




246
                                        2023:PHHC:142061
        IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                       CHANDIGARH

                                               CWP-7067-2022 (O&M)
                                             Date of decision: 07.11.2023

Sunita Rani & Ors.
                                                                ....Petitioners
                                   Versus
Union of India & Ors.
                                                             ....Respondents

CORAM: HON'BLE MR. JUSTICE VINOD S. BHARDWAJ

Present: Mr. G.S. Sandhu, Advocate for the petitioners.

Ms. Palvi, Advocate for Mr. Ishan Gupta, Advocate for respondents No.1 to 3.

Mr. Saurav Verma, Addl. A.G., Punjab for respondents No.4 to 8.

Mr. V.K. Sandhir, Advocate for respondent No.9.

VINOD S. BHARDWAJ J. (Oral)

Disposed of in terms of the judgment dated 18.08.2023

passed by this Court in CWP No.22904 of 2016, titled as "Rajwinder

Kaur and another vs State of Haryana and others".

(VINOD S. BHARDWAJ) JUDGE

07.11.2023 yakub

Whether speaking/reasoned: Yes/No

Whether reportable: Yes/No

Neutral Citation No:=2023:PHHC:142061

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