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Vikas And Anr vs State Of Haryana
2023 Latest Caselaw 19345 P&H

Citation : 2023 Latest Caselaw 19345 P&H
Judgement Date : 7 November, 2023

Punjab-Haryana High Court
Vikas And Anr vs State Of Haryana on 7 November, 2023
SANDEEP SETHI
2023.11.14 13:15

2023:PHHC:141526

IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
(103)
CRM-M-56187-2023
Date of Decision:-07.11.2023

Vikas and another

beeeee Petitioners
Versus
State of Haryana
beeeee Respondent
CORAM: HON'BLE MR. JUSTICE ALOK JAIN
3k 6 2 ie
Present: Mr. Jaskaran Singh, Advocate for
Mr. Piyush Aggarwal, Advocate for the petitioners.
Mr. Anmol Malik, DAG, Haryana.
3 2 3 3k
ALOK JAIN, J. (Oral)

1. Learned counsel for the petitioners, after arguing for some time, prays for withdrawal of the present petition.

2. In light of the above, the present petition stands dismissed as

withdrawn without expressing any opinion on the merits of the case.

(ALOK JAIN) JUDGE November 07, 2023.

sandeep

Whether speaking/reasoned:- Yes/No Whether Reportable:- Yes/No

| attest to the accuracy and integrity of this Order/Judgment

 
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