Pr. Commissioner Of Income Tax, ... vs M/S Bharatnet Technology Limited
2023 Latest Caselaw 19203 P&H

                                                      Neutral Citation No:=2023:PHHC:140799-DB




                                            Neutral Citation No. 2023:PHHC:-140799-DB

          IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

(102/1)                                            ITA-116-2019
                                                   Decided on : 06.11.2023

Principal Commissioner of Income Tax (Central) Gurugram

                                                                      ......Appellant(s)
                                          Versus

M/s Bharatnet Technology Ltd.

                                                                    ......Respondent(s)


CORAM : HON'BLE MR.JUSTICE G.S. SANDHAWALIA
        HON'BLE MS.JUSTICE HARPREET KAUR JEEWAN

Present:      Mr.Varun Issar, Advocate for the appellant (s).

                                  *****
G.S. Sandhawalia, J. (Oral)

In view of the detailed judgment of even date passed in ITA-100-

2019 titled Principal Commissioner of Income Tax (Central) Gurugram Vs.

M/s Bharatnet Technology Ltd., the present appeal stands dismissed.

                                                   (G.S. SANDHAWALIA)
                                                           JUDGE



                                            (HARPREET KAUR JEEWAN)
06.11.2023                                           JUDGE
Sailesh



              Whether speaking/reasoned :                Yes          No
              Whether Reportable :                       Yes          No

Neutral Citation No:=2023:PHHC:140799-DB

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