Lotika Chadha vs Ashok Kumar Chadha And Ors
2023 Latest Caselaw 19201 P&H

Citation : 2023 Latest Caselaw 19201 P&H
Judgement Date : 6 November, 2023

Punjab-Haryana High Court

Lotika Chadha vs Ashok Kumar Chadha And Ors on 6 November, 2023

2023: PHHC: 140700

111
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
TA-1436-2023
DECIDED ON: 06.11.2023
LOTIKA CHADHA
soeee PETITIONER
VERSUS
ASHOK KUMAR CHADHA AND ORS. ___....... RESPONDENTS

CORAM: HON'BLE MR. JUSTICE SANJAY VASHISTH.

Present: Mr. Vishal Sharma (Vasudeva), Advocate for the petitioner.

SANJAY VASHISTH, J (ORAL)

Counsel for the petitioner seeks withdrawal of the present petition with liberty to file it again with better particulars. Dismissed as withdrawn with the liberty as sought and

recorded here above.

(SANJAY VASHISTH) 06.11.2023 JUDGE

Lavisha

Whether speaking/reasoned _ Yes/No Whether reportable Yes/No

LAVISHA 2023.11.08 09:01 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh

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