M/S K.G. Khosla Compressors Ltd vs The Presiding Officer And ...
2023 Latest Caselaw 19197 P&H

                      294

                      IOIN-CM-12857-CWP-2023
                      in CM-12857-CWP-2023 in CWP-4173-2000

                      M/S K.G. Khosla Compressors Ltd.
                      V/S
                      The Presiding Officer, Industrial Tribunal-cum-Labour Court-I,
                      Faridabad and another


                      Present:           None.

                                                     ***

It has been brought to the notice of this Court that in the order

dated 18.10.2023, the next date of hearing was typed wrongly as

'21.02.2023'.

In view of the above, the next date of hearing in order dated

18.10.2023 be read as '21.02.2024' instead of typed earlier.

Accordingly, the IOIN-CM-12857-CWP-2023 in CM-12857-

CWP-2023 stands disposed of.

(HARSH BUNGER) JUDGE 06.11.2023 Himani

HIMANI GUPTA 2023.11.08 15:25 I attest to the accuracy and authenticity of this document/judgment High Court, Chandigarh