Sukhdev Singh vs State Of Punjab And Others
2023 Latest Caselaw 19089 P&H

                                                                               2023:PHHC:140028


                               In the High Court for the States of Punjab and Haryana
                                                At Chandigarh

                                                                   CWP-24710-2023 (O&M)
                                                                   Date of Decision:-3.11.2023

                 Sukhdev Singh                                                         ... Petitioner

                                                       Versus

                 State of Punjab and others                                          ... Respondents


                 CORAM: HON'BLE MR. JUSTICE GURVINDER SINGH GILL


                 Present:-        Mr. Vaibhav Sehgal, Advocate for the petitioner.

                                                       *****

                 GURVINDER SINGH GILL, J. (Oral)

Having heard learned counsel for the petitioner but without

commenting anything as regards merits of the case or as regards averments

made in the petition, the instant petition is disposed of with a direction to

respondent No.2 - District Collector (Revenue)-cum-Addl. Deputy

Commissioner (General), Ludhiana, District Ludhiana to consider and

dispose of the representation dated 14.8.2019 (Annexure P-2) expeditiously

in accordance with law.

                 3.11.2023                                                  ( Gurvinder Singh Gill )
                 pankaj                                                             Judge

                                  Whether speaking /reasoned     Yes / No

                                  Whether Reportable             Yes / No




MOHAN SINGH
2023.11.03 16:24
I attest to the accuracy and
authenticity of this
order/judgment