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Pramod Kumar vs State Of Punjab And Others
2023 Latest Caselaw 19088 P&H

Citation : 2023 Latest Caselaw 19088 P&H
Judgement Date : 3 November, 2023

Punjab-Haryana High Court
Pramod Kumar vs State Of Punjab And Others on 3 November, 2023
                                                                                 2023: PHHC : 140180




                          Pramod Kumar




                          1.           The present petition has been filed under Article 226 of the

                          Constitution of India for issuance of writ in the nature of mandamus

                          directing respondents No.2 & 3 not to harass the petitioner illegally at the

behest of respondents No.4 & 5 and also direct respondents No.2 & 3 to

restrain respondents No.4 & 5 from interfering in the peaceful life of the

petitioner; along with certain other prayers.

RAJ KUMAR 2023.11.03 18:28 I attest to the accuracy and integrity of this document/judgment

 
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