Sanjeev vs State Of Haryana And Another
2023 Latest Caselaw 19076 P&H

Citation : 2023 Latest Caselaw 19076 P&H
Judgement Date : 3 November, 2023

Punjab-Haryana High Court

Sanjeev vs State Of Haryana And Another on 3 November, 2023

2023:PHHC:140301
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH

Sr. No.201 CWP-17229-2023
Date of Decision: 03.11.2023

Sanjeev .... Petitioner
Versus

State of Haryana and another ... Respondents

CORAM: HON'BLE MR. JUSTICE TRIBHUVAN DAHITYA

Present: Mr. Arnav Udai Singh Ahlawat, Advocate for
Mr. Sunil K.Nehra, Advocate for the petitioner.

Ms. Tanushree Gupta, DAG, Haryana.

Mr. Vishal Garg, Advocate for respondent no.2
2 2 2k

TRIBHUVAN DAHIYA, J. (ORAL)

Learned counsel appearing on behalf of the petitioner contends that the petition has been rendered infructuous as the impugned order has been withdrawn by respondent no.2 vide memo dated 21.09.2023.

In view thereof, petition stands dismissed as having been

rendered infructuous.

(TRIBHUVAN DAHTYA) JUDGE 03.11.2023 Maninder Whether speaking/reasoned --_: Yes/No

Whether reportable : Yes/No

MANINDER

2023.11.03 18:51

I attest to the accuracy and authenticity of this order/judgment.