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Pooja Chandel vs Sourav Kumar
2023 Latest Caselaw 19019 P&H

Citation : 2023 Latest Caselaw 19019 P&H
Judgement Date : 3 November, 2023

Punjab-Haryana High Court
Pooja Chandel vs Sourav Kumar on 3 November, 2023
                                                              Neutral Citation No. : 2023:PHHC: 140617
                                      TA-1424-2023                                            -1-
                                        IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                     AT CHANDIGARH
                            115
                                                                            TA-1424-2023
                                                                            Decided on : 03.11.2023

                            Pooja Chandel                             . . . Applicant/Petitioner
                                                           Versus
                            Sourav Kumar                                  . . . Respondent

                            CORAM: HON'BLE MR. JUSTICE SANJAY VASHISTH
                            PRESENT: Ms. Divya Sharma, Advocate and
                                     Mr. Vishavjeet Singh Rishi, Advocate
                                     for the petitioner.
                                                           ****
                            SANJAY VASHISTH, J. (Oral)

LAVISHA 2023.11.08 09:01 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh Neutral Citation No. : 2023:PHHC: 140617

LAVISHA 2023.11.08 09:01 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh Neutral Citation No. : 2023:PHHC: 140617

LAVISHA 2023.11.08 09:01 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh Neutral Citation No. : 2023:PHHC: 140617

LAVISHA 2023.11.08 09:01 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh Neutral Citation No. : 2023:PHHC: 140617

LAVISHA 2023.11.08 09:01 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh Neutral Citation No. : 2023:PHHC: 140617

(SANJAY VASHISTH) JUDGE November 03, 2023 Lavisha

Whether speaking/reasoned: Yes/No Whether Reportable: Yes/No

LAVISHA 2023.11.08 09:01 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh

 
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