Poonam vs Sunil Kumar
2023 Latest Caselaw 19018 P&H

Citation : 2023 Latest Caselaw 19018 P&H
Judgement Date : 3 November, 2023

Punjab-Haryana High Court

Poonam vs Sunil Kumar on 3 November, 2023

                                                             Neutral Citation No. : 2023:PHHC:140562
                                      TA-1427-2023                                             -1-
                                        IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                     AT CHANDIGARH

                            118
                                                                           TA-1427-2023
                                                                            Decided on : 03.11.2023

                            Poonam                                     . . . Applicant/Petitioner
                                                          Versus
                            Sunil Kumar                                    . . . Respondent

                            CORAM: HON'BLE MR. JUSTICE SANJAY VASHISTH
                            PRESENT: Ms. Sweta Beniwal, Advocate for
                                     Ms. Sunita Nain, Advocate
                                     for the petitioner.
                                                          ****
                            SANJAY VASHISTH, J. (Oral)

LAVISHA 2023.11.08 09:01 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh Neutral Citation No. : 2023:PHHC:140562

(SANJAY VASHISTH) JUDGE November 03, 2023 Lavisha

Whether speaking/reasoned: Yes/No Whether Reportable: Yes/No

LAVISHA 2023.11.08 09:01 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh