Thursday, 21, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

(O&M) Ram Phal Singh Etc vs Darya Singh Etc
2023 Latest Caselaw 18919 P&H

Citation : 2023 Latest Caselaw 18919 P&H
Judgement Date : 2 November, 2023

Punjab-Haryana High Court
(O&M) Ram Phal Singh Etc vs Darya Singh Etc on 2 November, 2023
                                                             Neutral Citation No:=2023:PHHC:139632




                                                               2023:PHHC:139632

             IN THE HIGH COURT OF PUNJAB & HARYANA
                          AT CHANDIGARH

207
                                                       RSA-879-1990 (O&M)
                                                       Date of decision: 02.11.2023

Ram Phal Singh etc.
                                                                              ....Appellants

                                 Versus


Darya Singh etc.
                                                                            ...Respondents

CORAM: HON'BLE MR. JUSTICE AMAN CHAUDHARY
                                   *****

Present : None for the appellants ***** AMAN CHAUDHARY. J.

1. The present regular second appeal has been filed against the

judgment dated 10.04.1990 passed by learned Additional District Judge, Bhiwani

whereby the appeal filed against the judgment and decree dated 19.07.1989 is

allowed.

2. None had appeared on behalf of appellants on 19.02.2020,

11.05.2022 and 06.12.2022, as such notice was issued to the appellants and as per

office report, it is revealed that the service has been effected on the appellant

Nos.1 and 3 and appellant No.2 has since expired as also respondent Nos.1 and 2,

however, still there is no representation on their behalf.

4. It appears that the appellants are not interested in pursuing the present

appeal.

5. Dismissed for non-prosecution.

6. Registry is directed to send a copy of this order to the appellants at

the last known address, as also to the concerned SHO of the area to do the needful.

1 of 2

Neutral Citation No:=2023:PHHC:139632

RSA-879-1990 (O&M) -2-

7. A period of three months is granted for seeking recalling of this

order.

(AMAN CHAUDHARY) JUDGE November 02, 2023 M.Kamra Whether speaking/reasoned : Yes / No Whether reportable : Yes / No

Neutral Citation No:=2023:PHHC:139632

2 of 2

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter