Darbara Singh vs State Of Punjab
2023 Latest Caselaw 8395 P&H

Citation : 2023 Latest Caselaw 8395 P&H
Judgement Date : 26 May, 2023

Punjab-Haryana High Court

Darbara Singh vs State Of Punjab on 26 May, 2023

                                                 2023:PHHC:077278




                                      Reserved on: 19.05.2023
                                      Pronounced on: 26.05.2023




HAMANT
2023.05.26 17:09
I attest to the accuracy and
authenticity of this order/judgment
                                                   2023:PHHC:077278
                                                                -2-




                                      ****

HAMANT 2023.05.26 17:09 I attest to the accuracy and authenticity of this order/judgment 2023:PHHC:077278

: 26.05.2023

HAMANT 2023.05.26 17:09 I attest to the accuracy and authenticity of this order/judgment

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