Satish Kumar vs Jagdish Chander
2023 Latest Caselaw 8394 P&H

                                                                         2023:PHHC:077020

                        IN THE HIGH COURT OF PUNJAB AND HARYANA
                                     AT CHANDIGARH

                                               CR No. 128 of 2016
                                               DATE OF DECISION :- May 26, 2023


            Satish Chander                                                      ...Petitioner


                                               Versus

            Jagdish Chander                                                     ...Respondent

            CORAM: HON'BLE MR. JUSTICE H.S. MADAAN

            Present:-              Ms. Meenakshi Bali, Advocate
                                   for Mr. G.C. Shahpuri, Advocate for the petitioner.

                                   Mr. Sumit Gujjar, Advocate for
                                   Mr. S.K. Panwar, Advocate for respondent.
                                              ***

Learned counsel appearing for the petitioner states that since the

matter has been compromised between the parties, as such she has got

instructions to withdraw the present revision petition, therefore, she be

permitted to do so.

Allowed. The revision petition is dismissed as withdrawn.

(H.S. MADAAN) JUDGE May 26, 2023 p.singh

Whether speaking/reasoned Yes/No

Whether Reportable Yes/No

PARVINDER SINGH 2023.05.26 16:26 I attest to the accuracy and integrity of this order/judgment Chandigarh