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Vijay Kumar Nanda vs State Of Punjab And Others
2023 Latest Caselaw 6750 P&H

Citation : 2023 Latest Caselaw 6750 P&H
Judgement Date : 9 May, 2023

Punjab-Haryana High Court
Vijay Kumar Nanda vs State Of Punjab And Others on 9 May, 2023
2023:PHHC:067403

IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH

tek

CWP-11610-2021
Date of decision : 09.05.2023

Vijay Kumar Nanda
... Petitioner
Versus
State of Punjab and others
... Respondents

CORAM: HON'BLE MR.JUSTICE VIKAS BAHL

Present: Mr. Randhir Singh Manhas, Advocate for the petitioner.

Mr. Vikas Mohan Gupta, Addl.A.G. Punjab.

VIKAS BAHL, J.(ORAL)

Dismissed as withdrawn. For orders, see CWP-844-2021 titled as "Sudarshan Kumar

and others vs. State of Punjab and others" of even date.

(VIKAS BAHL) JUDGE May 09, 2023

Davinder Kumar

Whether speaking / reasoned Yes/No Whether reportable Yes/No

JATIN

2023.05.11 18:01

| attest to the accuracy and authenticity of this order/judgment

 
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