Jaiveer vs Devender Malik, Tehsildar And Anr
2023 Latest Caselaw 9093 P&H

Citation : 2023 Latest Caselaw 9093 P&H
Judgement Date : 23 June, 2023

Punjab-Haryana High Court

Jaiveer vs Devender Malik, Tehsildar And Anr on 23 June, 2023

                                                                              2023:PHHC:082429

                                      IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                   AT CHANDIGARH


                                                             DECIDED ON: 23.06.2023


                                                                          .....PETITIONER
                                                        VERSUS


                                                                          .....RESPONDENTS

CORAM: HON'BLE MR. JUSTICE .

Mr. Kartik Parmod Goyal, Advocate for the respondent No.2-Bank

LAVISHA 2023.06.24 14:48 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh

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