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Gurkirpal Singh vs State Of Punjab
2023 Latest Caselaw 9044 P&H

Citation : 2023 Latest Caselaw 9044 P&H
Judgement Date : 8 June, 2023

Punjab-Haryana High Court
Gurkirpal Singh vs State Of Punjab on 8 June, 2023
SANDEEP SETHI
2023.06.08 17:56

2023:PHHC:081726

IN THE HIGH COURT OF PUNJAB AND HARYANA AT

CHANDIGARH
(104)
CRM-M-30002-2023.
Date of Decision:-08.06.2023.
Gurkirpal Singh
becca Petitioner
Versus
State of Punjab
beeeee Respondent
CORAM: HON'BLE MR. JUSTICE ALOK JAIN
3k 6 2 ie
Present: Mr. Ritesh Pandey, Advocate for the petitioner.
3 2 3 3k
ALOK JAIN, J. (Oral)

1 Learned counsel for the petitioner prays for withdrawal of the

present petition, as there are some material typographical errors and seeks liberty to file a fresh petition with correct particulars.

2. Accordingly, the present petition stands dismissed as

withdrawn with the liberty aforesaid.

(ALOK JAIN) JUDGE June 08, 2023.

Sandeep

Whether speaking/reasoned:- Yes/No Whether Reportable:- Yes/No

| attest to the accuracy and authenticity of this order/judgment

 
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