Jagdish Singh vs State Of Punjab
2023 Latest Caselaw 8983 P&H

Citation : 2023 Latest Caselaw 8983 P&H
Judgement Date : 2 June, 2023

Punjab-Haryana High Court

Jagdish Singh vs State Of Punjab on 2 June, 2023

2023:PHHC:080903
108

IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH

Crl. Revision No. 1428 of 2023 (O&M)
Date of Decision: June 02, 2023

Jagdish Singh
doves Petitioner
versus

State of Punjab
seve Respondent

CORAM: HON'BLE MR.JUSTICE SUDHIR MITTAL

REE

Present:- Mr. Virat Amarnath, Advocate
for the petitioner

2k 2 2k

Sudhir Mittal, J. (Oral)

This petition is directed against order dated 06.03.2023 passed by the Judicial Magistrate 1* Class, Ludhiana dismissing the application filed under Section 311 Cr.P.C.

Realizing that this petition is not maintainable, learned counsel for the

petitioner wishes to withdraw the same with liberty to approach the Court of

Sessions.

Dismissed as withdrawn with the aforementioned liberty. (SUDHIR MITTAL) JUDGE June 02, 2023

reend

Whether speaking/reasoned : Yes/No Whether Reportable : Yes/No

REENA

2023.06.02 14:29

| attest to the accuracy and integrity of this order/ judgment Chandigarh