Balram Joshi And Others vs State Of Haryana And Another
2023 Latest Caselaw 8979 P&H

                                                                                      2023:PHHC:080911

                                      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                     CHANDIGARH

                       133                                           CRM-M-29147-2023
                                                                     Date of decision:02.06.2023

                       BALRAM JOSHI AND OTHERS
                                                                                      ...PETITIONER(S)

                                                               VERSUS


                       STATE OF HARYANA AND ANOTHER
                                                                                     ...RESPONDENT(S)

                       CORAM : HON'BLE MR. JUSTICE GURBIR SINGH

                       Present: Mr. Rahi Mehra, Advocate
                                for the petitioners.

                                            ****

                       GURBIR SINGH, J. (ORAL)

After arguing for some time, learned counsel for the petitioner

wants to withdraw the present petition with liberty to file a fresh with better

particulars.

Dismissed as withdrawn, at this stage with liberty aforesaid.

(GURBIR SINGH) JUDGE 02.06.2023 kusum

Whether reasoned/speaking? Yes/No Whether reportable? Yes/No

KUSUM 2023.06.03 10:42 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, CHD