Satpal Kakkar Deceased Th Lr Geeta vs Union Of India And Others
2023 Latest Caselaw 8975 P&H

                                                                               2023:PHHC:081442

                           109

                                      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                     CHANDIGARH

                                                                         CR-3530-2023 (O&M)
                                                                         Date of Decision : 02.06.2023

                           Satpal Kakkar (deceased) through LR                              ....Petitioner

                                                              VERSUS

                           Union of India & Others                                       ....Respondents


                           CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                           Present :      Mr. Amit Mehta, Advocate for the petitioner.

                                                                 -.-

                           ALKA SARIN, J. (Oral)

After arguing for some time, counsel for the petitioner seeks

permission to withdraw the present revision petition.

Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

                           June 02, 2023                                       (ALKA SARIN)
                           tripti                                                 JUDGE

NOTE : Whether speaking/non-speaking : Speaking Whether reportable : YES/NO

TRIPTI SAINI 2023.06.03 16:17 I attest to the accuracy and authenticity of this order/judgment