Citation : 2023 Latest Caselaw 8974 P&H
Judgement Date : 2 June, 2023
219-2 IOIN-RSA-5337-2019 in RSA-5337-2019
SURAJ PAL V/S SAT NARAYAN BANSAL & ORS.
Present: None.
****
The present IOIN has been put up for correction of the year of
appeal as mentioned in order dated 12.05.2023. 'RSA-5326-2019' has
inadvertently been mentioned as 'RSA-5326-2021'. The same be read as
'RSA-5326-2019'.
IOIN stands disposed off.
( ALKA SARIN )
02.06.2023 JUDGE
jk
JITENDER KUMAR
2023.06.03 16:02
I attest to the accuracy and authenticity of this order/judgment CHANDIGARH
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