Dev Bhushan Gupta vs Sat Narayan Bansal And Others
2023 Latest Caselaw 8973 P&H

                           219-1        IOIN-RSA-5336-2019 in RSA-5336-2019

                                  DEV BHUSHAN GUPTA V/S SAT NARAYAN BANSAL & ORS.

                           Present:     None.

                                                ****

The present IOIN has been put up for correction of the year of

appeal as well as year of the application as mentioned in order dated

12.05.2023. 'RSA-5326-2019' has inadvertently been mentioned as 'RSA-

5326-2021'. The same be read as 'RSA-5326-2019'. 'CM-2828-C-2021' has

inadvertently been mentioned as 'CM-2828-C-2020'. The same be read as

'CM-2828-C-2021'.

IOIN stands disposed off.

                                                                                    ( ALKA SARIN )
                           02.06.2023                                                   JUDGE
                           jk




JITENDER KUMAR
2023.06.03 16:02
I attest to the accuracy and

authenticity of this order/judgment CHANDIGARH