Gurdeep Singh vs Anil Kumar And Ors
2023 Latest Caselaw 9633 P&H

                                                                              2023:PHHC:085664
                                      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                     CHANDIGARH

                                                            CR-653-2023 (O&M)
                                                            Date of decision: 07.07.2023

                        Gurdeep Singh
                                                                                           ...Petitioner

                                                Versus

                        Anil Kumar and others

                                                                                        ...Respondents

                        CORAM: HON'BLE MR.JUSTICE H.S. MADAAN




                        H.S. MADAAN, J. (Oral)

Learned counsel for the petitioner states that in view of the

settlement between the parties, he has got instructions to withdraw the

present revision petition and he be permitted to do so. Allowed.

Dismissed as withdrawn.

SUMIT KUMAR 2023.07.07 16:26 I attest to the accuracy and authenticity of this order/judgment