Dimple vs State Of Haryana And Others
2023 Latest Caselaw 9618 P&H

Citation : 2023 Latest Caselaw 9618 P&H
Judgement Date : 7 July, 2023

Punjab-Haryana High Court

Dimple vs State Of Haryana And Others on 7 July, 2023

SANDEEP SETHI
2023.07.10 11:31

2023:PHHC:085474

IN THE HIGH COURT OF PUNJAB AND HARYANA AT

CHANDIGARH
(215)
CRWP-6333-2023.
Date of Decision:-07.07.2023.
Dimple
becca Petitioner
Versus
State of Haryana and others
beeeee Respondents
CORAM: HON'BLE MR. JUSTICE ALOK JAIN
3k 6 2 ie
Present: Mr. Parminder Singh, Advocate for the petitioner.
Mr. Tanuj Sharma, AAG, Haryana.
3 2 3 3k
ALOK JAIN, J. (Oral)

1. In compliance of the order dated 23.06.2023, reply by way of

affidavit of Nayab Singh, HPS, DSP, Traffic, Karnal, on behalf of respondent Nos.1 to 4, has been filed and the same is taken on record.

2. At this stage, counsel for the petitioner submits that he does not press the present petition as the same has been rendered infructuous.

3. Accordingly, the present petition is dismissed as having been rendered infructuous.

(ALOK JAIN)

JUDGE July 07, 2023.

Sandeep

Whether speaking/reasoned:- Yes/No Whether Reportable:- Yes/No

| attest to the accuracy and integrity of this Order/Judgment