Hitender vs Mehant Hari Om Giri
2023 Latest Caselaw 9614 P&H

                                                                              2023:PHHC:085655
                                      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                     CHANDIGARH

                                                           CR-6276-2018 (O&M)
                                                           Date of decision: 07.07.2023

                        Hitender
                                                                                          ...Petitioner

                                               Versus

                        Mehant Hari Om Giri

                                                                                      ...Respondent

                        CORAM: HON'BLE MR.JUSTICE H.S. MADAAN




                        H.S. MADAAN, J. (Oral)

The order dated 06.02.2023 for issuance of notice to the

respondent by way of publication has not been complied with. No

justifiable reason has been furnished for this lapse. Therefore, the

revision petition is dismissed for non-prosecution.

SUMIT KUMAR 2023.07.10 13:22 I attest to the accuracy and authenticity of this order/judgment