Satish Kumar And Ors vs State Of Punjab And Anr
2023 Latest Caselaw 9610 P&H

Citation : 2023 Latest Caselaw 9610 P&H
Judgement Date : 7 July, 2023

Punjab-Haryana High Court

Satish Kumar And Ors vs State Of Punjab And Anr on 7 July, 2023

                                                                                 2023:PHHC:085879

                                   IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                AT CHANDIGARH

                        Sr. No.231                                  CRM-M-27297-2021
                                                                    Date of Decision: July 07, 2023

                        SATISH KUMAR AND OTHERS                                   ..PETITIONERS

                                                          VERSUS


                        STATE OF PUNJAB AND ANOTHER                              ...RESPONDENTS


                        CORAM: HON'BLE MR. JUSTICE RAJBIR SEHRAWAT

                        Present:     None for the petitioners.
                                     Mr. Jaspal Singh Guru, AAG, Punjab.
                                     None for respondent No.2.
                                                 *****

                        RAJBIR SEHRAWAT, J. (ORAL)

The present petition has been filed for quashing of FIR No.106,

dated 22.10.2018 registered under Sections 420 & 120-B IPC, at Police

Station Raja Sansi, District Amritsar and all subsequent proceedings on the

basis of compromise.

As per the report dated 09.08.2021 received from the trial Court

which specifically states that the victim-Amarjit Singh son of Joginderpal,

resident of Ward No.1, Rajasansi, Tehsil Ajnala, District Amritsar had

appeared before the Court and stated that he has not entered any compromise

with the petitioner.

In view of the above, the present petition is dismissed.

                        July 07, 2023                                    (RAJBIR SEHRAWAT)
                        Ankur                                                  JUDGE

                        Whether speaking/reasoned                    Yes/No

                        Whether Reportable                           Yes/No
ANKUR GOYAL
2023.07.10 13:11
I attest to the accuracy and
integrity of this order/judgment