Meenu And Another vs State Of Haryana And Others
2023 Latest Caselaw 9539 P&H

Citation : 2023 Latest Caselaw 9539 P&H
Judgement Date : 6 July, 2023

Punjab-Haryana High Court

Meenu And Another vs State Of Haryana And Others on 6 July, 2023

SANDEEP SETHI
2023.07.06 17:14

2023:PHHC:084821

IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
(102)
CRWP-6521-2023 (O&M)
Date of Decision:-06.07.2023.

Meenu and another

beeeee Petitioners
Versus
State of Haryana and others
beeeee Respondents
CORAM: HON'BLE MR. JUSTICE ALOK JAIN
3k 6 2 ie
Present: Mr. Akshit Mehta, Advocate for the petitioners.
Mr. Tanuj Sharma, AAG, Haryana.
3 2 3 3k
ALOK JAIN, J. (Oral)

1. Learned counsel for the petitioners has very fairly submitted

that in light of the submissions made by the learned State counsel that the husband and mother-in-law of petitioner No.1 have stated that there is no

threat perception, he does not wish to pursue the present petition.

2. Accordingly, the present petition stands dismissed as withdrawn.

3. Pending miscellaneous application shall also stand disposed of. (ALOK JAIN) JUDGE July 06, 2023.

Sandeep

Whether speaking/reasoned:- Yes/No Whether Reportable:- Yes/No

| attest to the accuracy and integrity of this Order/Judgment