Shinder Singh vs State Of Punjab
2023 Latest Caselaw 9525 P&H

                                                     Neutral Citation No:=2023:PHHC:085610




                                                            2023:PHHC:085610

        IN THE HIGH COURT OF PUNJAB & HARYANA
                    AT CHANDIGARH
221-2
                                                   CRM-M-18724-2023
                                            Date of decision: 06.07.2023

Shinder Singh                                                   .....Petitioner

                                  Versus

State of Punjab                                               .....Respondent

CORAM: HON'BLE MRS. JUSTICE MANJARI NEHRU KAUL

Present :    Mr. A.S. Brar, Advocate
             for the petitioner.

             Mr. Subhash Godara, Addl. A.G., Punjab.

             Mr. Balbir Kumar Saini, Advocate
             for the complainant.

                                   ****

MANJARI NEHRU KAUL, J. (ORAL)

For orders, see judgment of even date passed in CRM-M-

11484-2023 titled as 'Boota Singh @ Buta Singh Vs. State of Punjab'.

06.07.2023                                 (MANJARI NEHRU KAUL)
Vinay                                             JUDGE
             Whether speaking/reasoned        :      Yes/No
             Whether reportable               :      Yes/No

Neutral Citation No:=2023:PHHC:085610

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