Parasdeep Singh @ Paras @ Paras ... vs State Of Punjab And Others
2023 Latest Caselaw 9523 P&H

                                                      Neutral Citation No:=2023:PHHC:085413




                                                             2023: PHHC: 085413
                                                                          269/1
      IN THE HIGH COURT OF PUNJAB AND HARYANA
                   AT CHANDIGARH

                        CRM-M No.17990 of 2023
                       Date of decision: 6th July, 2023

Parasdeep Singh @ Paras @ Paras Dhillon
                                                                   ... Petitioners
                                     Versus
State of Punjab & others
                                                                ... Respondents

CORAM: HON'BLE MRS. JUSTICE MANJARI NEHRU KAUL

Present:   Mr. Sarabjit Singh, Advocate for the petitioner.
           Mr. Vinay K. Gupta, Asst. Advocate General, Punjab
           for respondent No.1/State.
           Mr. Aman Raj Bawa, Advocate for
           Mr. G.S. Thind, Advocate
           for respondents No.2 to 4.

MANJARI NEHRU KAUL, J. (ORAL)

For orders, see detailed judgment of even date passed by

this Court in CRM-M No.17989 of 2023 titled 'Abhijot Singh &

another vs. State of Punjab & another.

(MANJARI NEHRU KAUL) JUDGE July 6, 2023 rps Whether speaking/reasoned Yes/No Whether reportable Yes/No

Neutral Citation No:=2023:PHHC:085413

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