Rakesh Mahajan vs M/S. Deep Overseas And Another
2023 Latest Caselaw 9457 P&H

                                                    Neutral Citation No:=2023:PHHC:084231




                                                            2023:PHHC:084231

       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                      CHANDIGARH

SR. No.104+228

                                  CRM-25887-2023 and
                                  CRM-A-63-2022
                                  Date of decision:05.07.2023

Rakesh Mahajan

                                                      ...Applicant/Appellant
                                         Versus

M/s Deep Overseas and another

                                                      ...Respondent(s)

CORAM: HON'BLE MR. JUSTICE N.S. SHEKHAWAT

Present:     Mr.Baljinder Singh, Advocate,
             for the applicant/appellant.

N.S. SHEKHAWAT, J.

CRM-25887-2023 has been filed by the applicant/appellant

with a prayer to withdraw the main case seeking leave to appeal against the

judgment dated 05.08.2021 passed by the learned Judicial Magistrate 1st

Class, Jalandhar.

CRM-25887-2023 is allowed, as prayed for. Resultantly,

CRM-A-63-2022, seeking leave to appeal, is dismissed as withdrawn.

                                                      (N.S. SHEKHAWAT)
05.07.2023                                                   JUDGE
mks

Whether Speaking/Reasoned: YES / NO Whether Reportable: YES / NO

Neutral Citation No:=2023:PHHC:084231

1 of 1