Rajni And Anr vs State Of Punjab And Others
2023 Latest Caselaw 9444 P&H

                        119                                           2023:PHHC:084293

                                   IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                AT CHANDIGARH

                                                  CRWP-6556-2023
                                                  Date of Decision: 05.07.2023


                        Rajni and another                                          .....Petitioners

                                                           Versus

                        State of Punjab and others                                 ....Respondents


                        CORAM: HON'BLE MR. JUSTICE ARUN MONGA

                        Present:       Mr. Lajpat Sharma, Advocate
                                       for Mr. Parvesh Sachdeva, Advocate
                                       for the petitioners.
                                                            *****

                        ARUN MONGA, J. (ORAL)

At the outset, learned counsel for petitioners prays for

permission to withdraw this petition with liberty to file fresh one with better

particulars.

Allowed as prayed for. Dismissed as withdrawn with the

liberty aforesaid.

( ARUN MONGA ) JUDGE July 05, 2023 ashish Whether speaking/reasoned: Yes/No Whether reportable: Yes/No

ASHISH 2023.07.06 13:44 I attest to the accuracy and integrity of this judgment/order