Mulakh Raj vs State Of Haryana And Others
2023 Latest Caselaw 9429 P&H

                                                       Neutral Citation No:=2023:PHHC:086143




                                                                  2023:PHHC:086143




282-4
        IN THE HIGH COURT OF PUNJAB & HARYANA
                    AT CHANDIGARH

                                             CWP No. 6427 of 2022 (O&M)
                                             Date of Decision: 05.07.2023

Mulakh Raj
                                                                     .......... Petitioner
                                           Versus

State of Haryana and others
                                                                 .......... Respondents

CORAM:           HON'BLE MR. JUSTICE HARKESH MANUJA

Present:         Mr. Himanshu Arora, Advocate
                 for the petitioner.

                 Mr. Shivendra Swaroop, DAG, Haryana

                 Mr. Ankur Mittal, Advocate
                 for respondent No. 2.

                                   ****
HARKESH MANUJA, J.

For orders, see judgment of even date passed in CWP No. 6346

of 2022, titled "Krishna Devi Versus State of Haryana & Others".

July 05, 2023                                       ( HARKESH MANUJA )
'dk kamra'                                               JUDGE

             Whether Speaking/reasoned                  Yes/No

             Whether Reportable                         Yes/No

Neutral Citation No:=2023:PHHC:086143

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