Puppy Chauhan vs Ram Saroop Chauhan And Ors
2023 Latest Caselaw 9345 P&H

                                                                                 2023:PHHC:083536
                                      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                     CHANDIGARH

                                                             CR-66-2020 (O&M)
                                                             Date of decision: 04.07.2023

                        Puppy Chauhan
                                                                                             ...Petitioner

                                                Versus

                        Ram Saroop Chauhan and others

                                                                                         ...Respondents

                        CORAM: HON'BLE MR.JUSTICE H.S. MADAAN




                        H.S. MADAAN, J. (Oral)

There is no representation on behalf of the petitioner. Similar

was the position on the last date of hearing. Counsel for the petitioner has

not taken any steps for the service of unserved respondents as per order

passed on the last date of hearing. It seems that the petitioner is not

interested in further prosecution of the revision petition. Therefore, the

same stands dismissed for non-prosecution.

SUMIT KUMAR 2023.07.04 16:37 I attest to the accuracy and authenticity of this order/judgment