Citation : 2023 Latest Caselaw 9336 P&H
Judgement Date : 4 July, 2023
PARVEEN KUMAR 2023.07.05 11:38 2023:PHHC:083692 IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH CRM-A-528-MA-2016 (O & M) Date of decision: 04.07.2023 Bhupinder Singh ... Applicant Versus Ravinderjeet alias Pappu and others ...Respondents
CORAM: HON'BLE MR. JUSTICE HARNARESH SINGH GILL
Present:- | Mr. Aman Godara, Advocate for
Mr. Subhash Godara, Advocate, for the applicant.
kee
HARNARESH SINGH GILL, J. (QRAL)
Learned counsel appearing for the applicant wants to withdraw the present application under Section 378(4) Cr.P.C.
Dismissed as withdrawn.
04.07.2023 (HARNARESH SINGH GILL) parveen kumar JUDGE Whether reasoned/speaking? Yes/No
Whether reportable? Yes/No
| attest to the accuracy and authenticity of this order/judgment
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